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भारत सरकार
GOVERNMENT OF INDIA
विधि और न्याय मंत्रालय
MINISTRY OF LAW & JUSTICE
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न्याय विभाग
DEPARTMENT OF
Justice
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Action Plan to reduce Government Litigation
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Installation of CCTV Cameras in Subordinate Courts
Installation of CCTV Cameras in Subordinate Courts under Jurisdiction of Punjab & Haryana High Court.
In compliance of Supreme Court order - Technical specifications for installation of CCTV cameras in Court Complexes.
Online Reporting of Vacancy Position and Judicial Infrastructure
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Access to Justice for Marginalized People: GoI-UNDP Project
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Thirteenth Finance Commission Grants
Thirteenth Finance Commission Guidelines
Report of the Task Force on Judicial Impact Assessment
Orders regarding increase in DA and DR
Office Orders
Fourteenth Finance Commission Grants
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About Pro Bono
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