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भारत सरकार
GOVERNMENT OF INDIA
विधि और न्याय मंत्रालय
MINISTRY OF LAW & JUSTICE
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न्याय विभाग
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In compliance of Supreme Court order - Technical specifications for installation of CCTV cameras in Court Complexes.
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Click here to Apply for Nyaya Mitra
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Appointment of Judges
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List of High Court Judges
Memorandum of procedure of appointment of Supreme Court Judges
Memorandum of procedure of appointment of High Court Judges
List of Supreme Court Judges
List of High Court Judges
List of Chief Justice of the High Court
Latest orders of Appointment, Transfer etc
Compensatory Allowance to Judges of High Courts
Vacancy Positions
Judges Handbook
Provisional- Judges Handbook as on 1.5.2017
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List of High Court Judges
List of High Court Judges (as on 01.06.2018)
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